Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13B] [Entire Act] State of Rajasthan - Subsection Section 13B(9) in Rajasthan Entertainments and Advertisements Tax Act, 1957 (9)The Tax Board shall send a copy of the order passed by it under this section to the proprietor and also to the Commissioner
