Gauhati High Court - Itanagar
Niranjan Kumar Jha vs The State Of Ap And 8 Ors on 5 January, 2026
Page No.# 1/5
GAHC040008082025
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
(ITANAGAR BENCH)
Case No. : WP(C)/220/2025
Niranjan Kumar Jha
Son of Shri Siyanand Jha, presently working as Executive Engineer (E), Daporijo
Electrical Division, Department of Power, PO and PS Daporijo, Upper Subansiri
District, Arunachal Pradesh
VERSUS
The State of AP and 8 Ors
represented by the Secretary, Department of power, Govt of Arunachal Pradesh, PO
Itanagar, Arunachal Pradesh 791111 2:The Secretary
Age: 0
Occupation :
Department of Power
Govt of Arunachal Pradesh
PO Itanagar
Arunachal Pradesh 791111
3:The Chief Engineer (Power)
Age: 0
Occupation :
Ginko Linggi
Central Electrical Zone
Department of Power
Itanagar
Govt of Arunachal Pradesh.
4:The Superintendent of Engineer
Age: 0
Occupation :
Electrical at Ziro
Electrical Circle
APEC-5
Ziro
Page No.# 2/5
PO and PS Ziro
Govt of Arunachal Pradesh.
5:Er. Kajen Tamen
Age: 0
Occupation :
Assistant Engineer (E) Daporijo Electrical Sub Division
Department of Power
Daporijo
PO and PS Daporijo
Upper Subansiri District
Arunachal Pradesh.
6:Paw Larika
Age: 0
Occupation :
DST Colony Daporijo
PO and PS Daporijo
Upper Subansiri District
Arunachal Pradesh.
7:Nyajam Giba
Age: 0
Occupation :
DST Colony
Daporijo
PO and PS Daporijo
Upper Subansiri District
Arunachal Pradesh.
8:Tadu Bayor
ZPM
Age: 0
Occupation :
Chetam cum Secretary General
AAPPRP
PO and PS Daporijo
Upper Subansiri District
Arunachal Pradesh.
9:Zomli Dugi
ZPM
Age: 0
Occupation :
Segi Gusar Cum Convener
AAPPRP
Daporijo
PO and PS Daporijo
Page No.# 3/5
Upper Subansiri District
Arunachal Pradesh
Advocate for the Petitioner : Lentsothe Sangtam, Gimi Tarak,Hage Tai,A Sarma
Advocate for the Respondent : GA (AP), Parswajyoti Das Nair,Pramod Kr. Gour,Kamal
Saxena,SC(Power),Lissing Perme,1 P K Tiwari, Sr. Advocate
Linked Case : WP(C)/318/2025
Niranjan Kumar Jha
Age: 51
Occupation :
Address:Son of Shri Siyanand Jha
presently working as Executive Engineer (E)
Daporijo Electrical Division
Department of Power
PO and PS Daporijo
Upper Subansiri District
Arunachal Pradesh.
VERSUS
The State of AP and 4 Ors
Age: 0
Occupation :
Address:represented by the Chief Secretary
Govt of Arunachal Pradesh PO Itanagar
Arunachal Pradesh 791111
2:The Secretary
Age: 0
Occupation :
Address:Department of Power
Govt of Arunachal Pradesh
Itanagar
Arunachal Pradesh.
3:The Chief Engineer (Power)
Age: 0
Occupation :
Address:Central Electrical Zone
Department of Power
Govt of Arunachal Pradesh
Page No.# 4/5
Itanagar.
4:The Superintendent of Engineer
Age: 0
Occupation :
Address:Electrical at Ziro
Electrical Circle
APEC-5
Ziro
PO and PS Ziro
Department of Power
Govt of Arunachal Pradesh.
5:Er Kajen Tamen
Age: 0
Occupation :
Address:Assistant Engineer (E) Daporijo Electrical sub Division
Department of Power
Daporijo
PO and PS Daporijo
Upper Subanisri District
Arunachal Pradesh.
------------
Advocate for : Lentsothe Sangtam
Advocate for : GA (AP) appearing for The State of AP and 4 Ors: Advocate ,
,
,
, appearing for 2,
3,
4,
5, respectively.
BEFORE
HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND
ORDER
05.01.2026 Learned counsel Mr. G. Tarak is present for the petitioner.
Page No.# 5/5 Learned Government Advocate, Ms. P. Sangeeta is present for respondent Nos. 1 to 4.
Learned counsel for the petitioner has prayed for withdrawal of petition Nos. WP(C)/220/2025 and WP(C)/318/2025. After considering the submissions at the Bar, both the petitions are dismissed on withdrawal.
JUDGE Comparing Assistant