Section 18 in The Rajasthan Colonisation (Sale and Allotment of Land in Mandis in the Bhakra and Indira Gandhi Canal Projects Colony Areas) Conditions, 1973
18. Purchaser and Seller includes.
- For the purposes of these conditions, the words 'Purchaser' and 'Seller' shall mean and include their successors, transferees and [assignees] [Substituted by Notification No. F. 4(13) Revenue/Col/77, dated 08.02.1982-Rajasthan Gazette, Part IV-(C), dated 05.05.1982, page 69, for 'assigns'.].
