Supreme Court - Daily Orders
Principal Commissioner Of Income Tax ... vs M/S. Modern Insulators Ltd. on 13 August, 2018
Bench: Rohinton Fali Nariman, Indu Malhotra
ITEM NO.22 COURT NO.9 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 25458/2018
(Arising out of impugned final judgment and order dated 25-07-2017
in DBITA No. 184/2017 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
PRINCIPAL COMMISSIONER OF INCOME TAX JAIPUR II Petitioner(s)
VERSUS
M/S. MODERN INSULATORS LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.104813/2018-CONDONATION OF DELAY
IN FILING and IA No.104817/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT )
WITH
Diary No(s). 24835/2018 (XV)
(FOR ADMISSION and I.R. and IA No.106535/2018-CONDONATION OF DELAY
IN FILING)
Date : 13-08-2018 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Tushar Mehta, ASG,
Mr. S.Gurukrishna Kumar, Sr. Adv.
Mr. S.K.Pathak, Adv.
Ms. Vimla Sinha, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. Ved Kumar Jain, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard.
Delay condoned.
We do not find any merit in this petition.
Signature Not Verified Digitally signed by The Special Leave Petitions are accordingly dismissed. SHASHI SAREEN Date: 2018.08.14 17:14:21 ISTReason: Pending applications, if any, shall stand disposed of.
(SHASHI SAREEN) (SAROJ KUMARI GAUR)
AR CUM PS BRANCH OFFICER