Custom, Excise & Service Tax Tribunal
Cce, Rohtak vs M/S Sujal Packaging Pvt. Ltd on 6 April, 2011
IN THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL West Block No. 2, R.K. Puram, New Delhi 110 066. Principal Bench, New Delhi COURT NO. I DATE OF HEARING : 06/04/2011. DATE OF DECISION : 06/04/2011. Excise Appeal No. 2707 of 2005 CCE, Rohtak Appellants Versus M/s Sujal Packaging Pvt. Ltd. Respondent
Appearance Shri I. Beg, Authorized Representative (DR) for the Appellants. None - for the Respondent.
CORAM : Honble Shri Justice R.M.S. Khandeparkar, President Honble Shri Rakesh Kumar, Member (Technical) Order No. ________________ Dated : _____________ Per. Shri Justice R.M.S. Khandeparkar :-
Issue fresh notice to the respondent, returnable on 8th of June 2011 with copy thereof to the office of SDR to ensure the service.
(Justice R.M.S. Khandeparkar) President (Rakesh Kumar) Member (Technical) PK ??
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