Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Arunachal Pradesh - Section Section 23 in Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012 23. Other authorities. - The composition, powers and functions of other authorities of the University shall be such as may be prescribed by the Statutes.
