Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53E] [Entire Act] NCT Delhi - Subsection Section 53E(c) in Delhi Panchayat Raj Act, 1954 (c)in compensating any bona fide purchaser of stolen property for loss of the same where property is restored to the possession of the person entitled thereto
