Section 3(g) in The Government Savings Promotion Act, 1873

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Union of India - Subsection

Section 3(g) in The Government Savings Promotion Act, 1873

(g)"Government Savings Bank" means -

(i)a Post Office Savings Bank; or

(ii)State Bank of India or a banking company, or any other company or institution, as the Central Government may, by notification in the Official Gazette, specify for the purposes of this Act;

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Union of India - Subsection

Section 3(g) in The Government Savings Promotion Act, 1873