Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 42 in The Bengal Development Act, 1935 42. Bar to suits for compensation. - No suit shall lie in any civil court for compensation in respect of any injury', damage or loss resulting from an improvement work or from anything done under this Act.
