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[Cites 0, Cited by 1] [Section 79] [Entire Act]

Bombay Presidency - Subsection

Section 79(2) in The Bombay University Act, 1974

(2)Any member of any authority or body of the University, other than a nominee of the Chancellor or the State Government, may resign his office by writing and signature under his hand addressed to the Vice-Chancellor, and on the Vice-Chancellor accepting the resignation, the office of such member shall fall vacant.