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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(iv) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(iv)The auditor so appointed shall take all steps necessary to scrutinise the accounts of receipts and expenditure, within thirty days of his appointment and furnish the audit report along with statement of accounts and balance sheet to the President of the concerned Farmers' Organisation, duly attesting the same.