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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of West Bengal - Subsection

Section 28(1)(b) in Jhargram University Act, 2017

(b)Other Members:-
(ix)the Law Officer;
(x)three Heads of Departments, by rotation for one year in alphabetical order of the Department, to be selected by the Vice-Chancellor;
(xi)seven teachers from the Faculty Council for the Post-graduate studies of whom four shall be Professors, two shall be Associate Professors and one shall be Assistant Professor and they shall be elected by the members of the Faculty Council from amongst themselves in the manner as may be provided by the Statutes;
(xii)five teachers of whom at least two shall belong to the rank of Associate Professor and others shall be not below the rank of Assistant Professor from the Council of Undergraduate studies to be elected by the members of the Council from amongst themselves in the manner as may be provided by the Statutes;
(xiii)two persons interested in University education, nominated by the Chancellor in consultation with the Minister: