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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(3) in Tamil Nadu Marine Fishing Regulation Rules, 1983

(3)The person in charge of the mechanised fishing vessel shall obtain a token from the authorised officer before such mechanised fishing vessel leave the notified place of birth or anchoring and shall handover the said token on return to the said notified place of birth or anchoring.