Gujarat High Court
Ashokbhai Jorabhai Patel vs Additional Chief Engineer (Trans.) & on 9 December, 2016
Author: Sonia Gokani
Bench: Sonia Gokani
C/SCA/13816/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 13816 of 2016
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ASHOKBHAI JORABHAI PATEL....Petitioner(s)
Versus
ADDITIONAL CHIEF ENGINEER (TRANS.) & 1....Respondent(s)
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Appearance:
MR TR MISHRA, ADVOCATE for the Petitioner(s) No. 1
MR J V BHAIRAVIA, ADVOCATE for the Respondent(s) No. 1 - 2
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CORAM: HONOURABLE MS JUSTICE SONIA GOKANI
Date : 09/12/2016
ORAL ORDER
Learned advocate Mr. Bhairavia for respondents No.1 and 2 requires time.
S.O.to 23.12.2016.
(MS SONIA GOKANI, J.) SUDHIR Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Dec 10 00:23:04 IST 2016