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Gujarat High Court

Ashokbhai Jorabhai Patel vs Additional Chief Engineer (Trans.) & on 9 December, 2016

Author: Sonia Gokani

Bench: Sonia Gokani

                     C/SCA/13816/2016                                             ORDER




                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                        SPECIAL CIVIL APPLICATION NO. 13816 of 2016

         ==========================================================
                         ASHOKBHAI JORABHAI PATEL....Petitioner(s)
                                         Versus
                  ADDITIONAL CHIEF ENGINEER (TRANS.) & 1....Respondent(s)
         ==========================================================
         Appearance:
         MR TR MISHRA, ADVOCATE for the Petitioner(s) No. 1
         MR J V BHAIRAVIA, ADVOCATE for the Respondent(s) No. 1 - 2
         ==========================================================

          CORAM: HONOURABLE MS JUSTICE SONIA GOKANI

                                        Date : 09/12/2016


                                         ORAL ORDER

Learned   advocate   Mr.   Bhairavia   for   respondents  No.1 and 2 requires time.

S.O.to 23.12.2016. 

(MS SONIA GOKANI, J.) SUDHIR Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Dec 10 00:23:04 IST 2016