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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Odisha - Subsection

Section 36(2)(a) in The Orissa Co-operative Societies (Elections to the Committees) Rules, 1992

(a)declare the poll at the polling-station to be void, appoint a day, and fix the hours for taking a fresh poll at that polling-station and notify the date so appointed and the hours so fixed in such manner as he may deem fit; or