Supreme Court - Daily Orders
R.Vijayakumar vs The Official Liquidator on 1 August, 2025
C.A. NO.7408/2012
ITEM NO.3 COURT NO.1 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO. 7408/2012
R.VIJAYAKUMAR APPELLANT(S)
VERSUS
THE OFFICIAL LIQUIDATOR & ANR. RESPONDENT(S)
[ ONLY IA NO. 158252/25 IN CA NO. 10057-59/2024 IS LISTED UNDER
THIS ITEM ]
WITH
C.A. No. 10057-10059/2024 (XII)
IA No. 158252/2025 - CLARIFICATION/DIRECTION
Date : 01-08-2025 This appeal was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE K. VINOD CHANDRAN
For Appellant(s) : Mr. K. Kannan, Sr. Adv. (Through VC)
Mr. Pranab Prakash, AOR
For Respondent(s) :
Mrs. Prabha Swami, AOR
Ms. Divya Swami, Adv.
Ms. Mrinal Kanwar, AOR
Mr. Vaibhav Rajsingh Rathore, Adv.
Mr. Amit Anand Tiwari, Sr. A.A.G.
Mr. Sabarish Subramanian, AOR
Ms. Saushriya Havelia, Adv.
Ms. Jahnavi Taneja, Adv.
Mr. Vishnu Unnikrishnan, Adv.
Mr. Veshal Tyagi, Adv.
Ms. Arpitha Anna Mathew, Adv.
Signature Not Verified
Mr. K.S.Badhrinathan, Adv.
Digitally signed by
POOJA SHARMA
Date: 2025.08.04
Mr. Danish Saifi, Adv.
17:16:32 IST
Reason:
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C.A. NO.7408/2012
UPON hearing the counsel, the Court made the following
O R D E R
IA No. 158252/2025 in C.A. Nos. 10057-10059/2024:
1. This application is filed by the appellant/applicant seeking stay of trial in C.C. No. 6535 of 2002 pending before the XI Metropolitan Magistrate Court, Saidapet, Chennai.
2. The application is allowed in terms of the prayer made.
3. Taking into consideration the gravity of the matter, hearing of the appeals is expedited.
4. List these appeals for hearing in the month of October, 2025.
(POOJA SHARMA) (ANJU KAPOOR)
COURT MASTER (SH) ASSISTANT REGISTRAR
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