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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(14) in Insurance Regulatory and Development Authority of India (Insurance Surveyors and Loss Assessors) Regulations, 2015

(14)"Student Member" means any person who is Member of the Institute and who enrols himself as a trainee with the Authority for seeking practical training to obtain a license to act as Surveyor and Loss Assessor;