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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of West Bengal - Subsection

Section 35(b) in Gorkhaland Territorial Administration Act, 2011

(b)inspect or examine, or depute an officer to inspect or examine, any department of the Zilla Parishad, Panchayat Samiti or Gram Panchayat or any service, work or thing under the control of the Zilla Parishad, Panchayat Samiti, Gram Panchayat,