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[Cites 0, Cited by 1] [Section 106(1)] [Section 106] [Entire Act]

State of Karnataka - Subsection

Section 106(1)(n) in Karnataka Co-Operative Societies Act, 1959

(n)[ ***] [Inserted by Act 70 of 1976 w.e.f. 19.07.1976 and Omitted by Act 25 of 1998 w.e.f. 15.08.1998.]