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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(2) in Pepsu Road Transport Corporation Rules, 1977

(2)The power to grant leave to the Chariman and power to grant leave, other than casual leave, to the members shall vest in the State Government and the power to grant casual leave to the members shall vest in the Chairman.]