Allahabad High Court
Smt. Jagwa Devi vs Union Of India on 2 February, 2010
Author: Ram Autar Singh
Bench: Prakash Chandra Verma, Ram Autar Singh
Court No. - 34 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 179 of 2010 Petitioner :- Smt. Jagwa Devi Respondent :- Union Of India Petitioner Counsel :- Shambhavi Nandan Hon'ble Prakash Chandra Verma,J.
Hon'ble Ram Autar Singh,J.
The appeal is filed out of time with an application under Section 5 of the Limitation Act.
Issue notice upon the respondents by registered post with acknowledgement due to hear out the objection, if any, in connection with the application for condonation of delay within a period of fortnight from this date returnable six weeks hence.
Order Date :- 2.2.2010 R