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Allahabad High Court

Smt. Jagwa Devi vs Union Of India on 2 February, 2010

Author: Ram Autar Singh

Bench: Prakash Chandra Verma, Ram Autar Singh

Court No. - 34

Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 179 of 2010

Petitioner :- Smt. Jagwa Devi
Respondent :- Union Of India
Petitioner Counsel :- Shambhavi Nandan

Hon'ble Prakash Chandra Verma,J.

Hon'ble Ram Autar Singh,J.

The appeal is filed out of time with an application under Section 5 of the Limitation Act.

Issue notice upon the respondents by registered post with acknowledgement due to hear out the objection, if any, in connection with the application for condonation of delay within a period of fortnight from this date returnable six weeks hence.

Order Date :- 2.2.2010 R