Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of Maharashtra - Subsection Section 53(k) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005 (k)to issue after assessment in a prescribed manner, the bill for water supplied to a Water Users' Association and to recover the same;
