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[Cites 0, Cited by 0] [Section 55(3)] [Section 55] [Entire Act]

State of Odisha - Subsection

Section 55(3)(a) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(a)be so situated that at least one of its walls shall open to external air and shall have a minimum opening in the form of window or ventilation to the extent of 0.37 square metre;