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[Cites 0, Cited by 3] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(d) in Tamil Nadu Societies Registration Act, 1975

(d)"financial year" means the period of twelve months for which the accounts of s registered society are required to be made up by the by-laws of the registered society and if the by-laws do not so provide, the period of twelve months ending with the thirty-first day of March each year ;