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State of Tamilnadu - Section

Section 83 in Tamil Nadu Court-Fees and Suits Valuation Act, 1955

83. Continuance in force of existing rules.

- Until rules are framed under sections 80, 81 and 82 and until notifications are issued under section 73, the rules and notifications now in force in respect of matters referred to in those sections, shall, in so far as they are not inconsistent with this Act, continue.