Supreme Court - Daily Orders
Darius Rutton Kavasmaneck vs Gharda Chemicals Ltd. . on 18 October, 2023
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
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ITEM NO.14 COURT NO.3 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2488/2014
DARIUS RUTTON KAVASMANECK Appellant(s)
VERSUS
GHARDA CHEMICALS LTD. . & ORS. Respondent(s)
WITH
C.A. No. 17304/2017 (III)
(IA No. 122400/2023 - APPLICATION FOR VACATION OF INTERIM ORDER)
Date : 18-10-2023 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Appellant(s) Mr. Shyam Divan, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Ankur Saigal, Adv.
Mr. Shriraj Dhuv, Adv.
Ms. Sukriti Bhatnagar, Adv.
Mr. Shashwat Singh, Adv.
Mr. Mitesh Naik, Adv.
Mr. E. C. Agrawala, AOR
For Respondent(s) Mr. Harish Salve, Sr. Adv.
Mr. Sidharth Luthra, Sr. Adv.
Mr. V. Giri, Sr. Adv.
Mr. Sameer Parekh, Adv.
Mr. Suhas Tulzapurkar, Adv.
Mr. Yogesh Chawak, Adv.
Mr. Chirag Dave, Adv.
Mr. Sumit Goel, Adv.
Mr. Siddhesh Kotwal, Adv.
Ms. Bansuri Swaraj, Adv.
Mr. Aditya Sharma, Adv.
Mr. Ishan Nagar, Adv.
Signature Not Verified
Ms. Apurba Pattanayak, Adv.
M/S. Parekh & Co., AOR
Digitally signed by
SWETA BALODI
Date: 2023.10.19
17:19:56 IST
Reason:
Mr. V. Giri, Sr. Adv.
Ms. Bansuri Swaraj, Adv.
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Mr. Siddhesh Kotwal, Adv.
Mr. Chirag Dave, Adv.
Ms. Aha Upadhyay, Adv.
Ms. Manya Hasija, Adv.
Mr. Tejasvi Gupta, Adv.
Mr. Pawan Upadhyay,
Mr. Nirnimesh Dube, AOR
Ms. Shaheda Madraswala, Adv.
Mr. Vivek A. Vashi, AOR
UPON hearing the counsel, the Court made the following
O R D E R
I.A. No. 122400/2023
Issue notice, returnable in the month of December 2023. Notice will be served by all modes, including dasti. Some suggestions have also been exchanged inter se the parties.
Counter affidavit/reply, if any, will be filed within a period of three weeks from today.
Rejoinder affidavit, if any, may be filed within a period of two weeks after service of the counter affidavit/reply.
(BABITA PANDEY) (R.S. NARAYANAN)
COURT MASTER (SH) ASSISTANT REGISTRAR