Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] State of Assam - Subsection Section 63(d) in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Rules, 1960 (d)A certificate in the form prescribed in Appendix X shall be granted for the registration of property mark.
