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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Punjab - Subsection

Section 74(1) in The East Punjab Children Act, 1949

(1)The [State] [Substituted for the words 'magistrate of the second or third class' by the Punjab Act 25 of 1964, section 2 and Schedule, Part III.] Government may make rules for the purpose of carrying into effect the provisions of this Act.