Section 92A(2)(j) in The Income Tax Act, 1961

[Cites 0, Cited by 8] [Section 92A(2)] [Section 92A] [Entire Act]

Union of India - Subsection

Section 92A(2)(j) in The Income Tax Act, 1961

(j)where one enterprise is controlled by an individual, the other enterprise is also controlled by such individual or his relative or jointly by such individual and relative of such individual; or

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Union of India - Subsection

Section 92A(2)(j) in The Income Tax Act, 1961