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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Odisha - Subsection

Section 46(1)(b) in The Orissa Irrigation Act, 1959

(b)invest any Government Officer in any department, either personally or in right of his office, or any other persons, with such powers, and impose upon him such duties, under this Act, as the State Government or such officer, may deem fit;