Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(15) in The Sikh Gurdwaras Act, 1925 (15)[ "Election" means an election to fill a seat or seats in the Board or Committee constituted under Sections 43, 86 and 87.] [Inseerted by Act 25 of 1954, Section 2.]
