Supreme Court - Daily Orders
Principal Commissioner Of Income Tax ... vs M/S Welspun Steel Ltd on 29 November, 2019
Bench: Ashok Bhushan, M.R. Shah
ITEM NO.19 COURT NO.9 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 39997/2019
(Arising out of impugned final judgment and order dated 26-02-2019
in ITA No. 1834/2016 passed by the High Court Of Judicature At
Bombay)
PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL 2 Petitioner(s)
VERSUS
M/S WELSPUN STEEL LTD Respondent(s)
(FOR I.R. and IA No.178558/2019-CONDONATION OF DELAY IN FILING )
Date : 29-11-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s) Mr. Ashok Panigrahi, Adv.
Mr. Nabab Singh, Adv.
Ms. Snidha Mehra, Adv.
Ms. Tanisha Samanta, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. A. N. Arora, AOR
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP (C) No. 32350/2018.
(MEENAKSHI KOHLI) (RENU KAPOOR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2019.11.30 13:48:25 IST Reason: