Supreme Court - Daily Orders
All India Bank Officers Confederation vs The Regional Manager Central Bank Of ... on 13 September, 2023
CA No. 7708/2014 etc.
ITEM NO.103 COURT NO.3 SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 7708/2014
ALL INDIA BANK OFFICERS CONFEDERATION Appellant(s)
VERSUS
THE REGIONAL MANAGER CENTRAL BANK OF INDIA & ORS. Respondent(s)
WITH
C.A. No. 18459/2017 (XII)
C.A. No. 18460/2017 (XII)
C.A. No. 18462/2017 (XII)
C.A. No. 18463/2017 (XII)
C.A. No. 18461/2017 (XII)
C.A. No. 18464/2017 (XII)
C.A. No. 18465-18466/2017 (XII)
(IA No. 43603/2020 - INTERVENTION/IMPLEADMENT)
C.A. No. 18457-18458/2017 (XII)
C.A. No. 18467/2017 (XII)
Date : 13-09-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE S.V.N. BHATTI
For Appellant(s)
Mr. Rajesh Mahale, AOR
Signature Not Verified
Mr. R. Chandrachud, AOR
Digitally signed by
Deepak Guglani
Date: 2023.09.15
Mr. D. Venkata Krishna, Adv.
18:50:29 IST
Reason:
Mr. Pramod Swarup, Sr. Adv. (N/P)
Mr. Abhishek Atrey, AOR
Mr. Pareena Swarup, Adv.
Mr. Benny Joseph, Adv.
CA No. 7708/2014 etc.
Ms. Alka Sinha, Adv.
Dr. Abhishek Atrey, Adv.
Mr. Sayid Marzook Bafaki, AOR
For Respondent(s)
M/s. Mitter & Mitter Co., AOR
Mr. Balbir Singh, A.S.G. (N/P)
Mr. Wasim S Qadri, Sr. Adv. (N/P)
Mr. Raj Bahadur Yadav, AOR
Mr. Shashank Bajpai, Adv.
Mrs. Gargi Khanna, Adv.
Mr. Prahlad Singh, Adv.
Mr. Pratyush Srivastav, Adv.
Mr. V. Chitambaresh, Sr. Adv. (N/P)
Mr. Harshad V. Hameed, AOR
Mr. Dileep Poolakkot, Adv.
Mrs. Ashly Harshad, Adv.
Mr. Rajesh Kumar Gautam, AOR
Mr. Anant Gautam, Adv.
Mr. Kartik Jindal, Adv.
Mr. Samir Mudgil, Adv.
Mr. Sumit Sharma, Adv.
Ms. Anani Achumi, Adv.
Mr. Dinesh Sharma, Adv.
Ms. Shivani Sagar, Adv.
Ms. Ishani Bhattacharjee, Adv.
Mr. Ashish Wad, Adv.
Mrs. Tamali Wad, Adv.
Mr. Ajeyo Sharma, Adv.
Ms. Kirti Sharma, Adv.
M/s. J.S. Wad And Co., AOR
Mr. Jagat Arora, Adv.
Mr. Rajat Arora, Adv.
Ms. Alka Sinha, Adv.
Mr. Anuvrat Sharma, AOR
Mr. Badri Prasad Singh, AOR
Mr. Sanjay Kapur, AOR
Mr. Surya Prakash, Adv.
Mr. Arjun Bhatia, Adv.
Mr. Devesh Dubey, Adv.
Mr. Radha Shyam Jena, AOR
CA No. 7708/2014 etc.
UPON hearing the counsel the Court made the following
O R D E R
At the request of the learned counsel for the appellant(s), the appeals are not taken up for hearing today and will remain on Board.
(DEEPAK GUGLANI) (R.S. NARAYANAN) AR-cum-PS ASSISTANT REGISTRAR