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Supreme Court - Daily Orders

All India Bank Officers Confederation vs The Regional Manager Central Bank Of ... on 13 September, 2023

                                                                       CA No. 7708/2014 etc.


     ITEM NO.103                             COURT NO.3                SECTION IV-C

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

                                    Civil Appeal No. 7708/2014

     ALL INDIA BANK OFFICERS CONFEDERATION                             Appellant(s)

                                                VERSUS

     THE REGIONAL MANAGER CENTRAL BANK OF INDIA & ORS.                 Respondent(s)

     WITH

     C.A. No. 18459/2017 (XII)

     C.A. No. 18460/2017 (XII)

     C.A. No. 18462/2017 (XII)

     C.A. No. 18463/2017 (XII)

     C.A. No. 18461/2017 (XII)

     C.A. No. 18464/2017 (XII)

     C.A. No. 18465-18466/2017 (XII)
     (IA No. 43603/2020 - INTERVENTION/IMPLEADMENT)

     C.A. No. 18457-18458/2017 (XII)

     C.A. No. 18467/2017 (XII)


     Date : 13-09-2023 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE SANJIV KHANNA
                         HON'BLE MR. JUSTICE S.V.N. BHATTI


     For Appellant(s)
                                   Mr. Rajesh Mahale, AOR

Signature Not Verified
                                   Mr. R. Chandrachud, AOR
Digitally signed by
Deepak Guglani
Date: 2023.09.15
                                   Mr. D. Venkata Krishna, Adv.
18:50:29 IST
Reason:

                                   Mr. Pramod Swarup, Sr. Adv. (N/P)
                                   Mr. Abhishek Atrey, AOR
                                   Mr. Pareena Swarup, Adv.
                                   Mr. Benny Joseph, Adv.
                                                        CA No. 7708/2014 etc.

                    Ms. Alka Sinha, Adv.
                    Dr. Abhishek Atrey, Adv.

                    Mr. Sayid Marzook Bafaki, AOR

For Respondent(s)
                    M/s. Mitter & Mitter Co., AOR

                    Mr. Balbir Singh, A.S.G. (N/P)
                    Mr. Wasim S Qadri, Sr. Adv. (N/P)
                    Mr. Raj Bahadur Yadav, AOR
                    Mr. Shashank Bajpai, Adv.
                    Mrs. Gargi Khanna, Adv.
                    Mr. Prahlad Singh, Adv.
                    Mr. Pratyush Srivastav, Adv.

                    Mr. V. Chitambaresh, Sr. Adv. (N/P)
                    Mr. Harshad V. Hameed, AOR
                    Mr. Dileep Poolakkot, Adv.
                    Mrs. Ashly Harshad, Adv.

                    Mr. Rajesh Kumar Gautam, AOR
                    Mr. Anant Gautam, Adv.
                    Mr. Kartik Jindal, Adv.
                    Mr. Samir Mudgil, Adv.
                    Mr. Sumit Sharma, Adv.
                    Ms. Anani Achumi, Adv.
                    Mr. Dinesh Sharma, Adv.
                    Ms. Shivani Sagar, Adv.
                    Ms. Ishani Bhattacharjee, Adv.

                    Mr. Ashish Wad, Adv.
                    Mrs. Tamali Wad, Adv.
                    Mr. Ajeyo Sharma, Adv.
                    Ms. Kirti Sharma, Adv.
                    M/s. J.S. Wad And Co., AOR

                    Mr. Jagat Arora, Adv.
                    Mr. Rajat Arora, Adv.
                    Ms. Alka Sinha, Adv.
                    Mr. Anuvrat Sharma, AOR

                    Mr. Badri Prasad Singh, AOR

                    Mr. Sanjay Kapur, AOR
                    Mr. Surya Prakash, Adv.
                    Mr. Arjun Bhatia, Adv.
                    Mr. Devesh Dubey, Adv.

                    Mr. Radha Shyam Jena, AOR
                                                      CA No. 7708/2014 etc.




          UPON hearing the counsel the Court made the following
                             O R D E R

At the request of the learned counsel for the appellant(s), the appeals are not taken up for hearing today and will remain on Board.

(DEEPAK GUGLANI) (R.S. NARAYANAN) AR-cum-PS ASSISTANT REGISTRAR