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Union of India - Section

Section 86 in The Port Of New Mangalore Rules, 1976

86. Sites set apart for dock labourers and boatmen to obtain food.

- Certain sites shall, from time to time, be set apart as occasion may require, by order of the Traffic Manager at his discretion to enable boatmen or Dock Labourers to obtain their food and all persons bringing such food shall be restricted to these sites and pathways leading thereto, and therefrom, which shall be indicated by notice boards.