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State of Madhya Pradesh - Section

Section 4 in The M.P. Gram Tatha Nagar Raksha Samiti Rules, 2003

4. Functions of the members of the Raksha Samiti.

- The members of the Gram Raksha Samiti shall also perform the following functions in addition to those functions as provided in Section 13 of the Adhiniyam, namely :-
(a)service of summons;
(b)to help in prevention of crime specially crime against women, children, minorities, scheduled castes and scheduled tribes and help in the measures to eradicate against the malpractices prevailing in the society; and
(c)to help in fostering the spirit of communal harmony, unity and national integration.