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State of Rajasthan - Section

Section 1 in Rajasthan Police Subordinate Service Rules, 1989

1. Short title and commencement.

(1)These rules may be called the Rajasthan Police Subordinate service Rules, 1989 and they shall apply to the entire Police Establishment.
(2)They shall come into force with effect from the date they are published in the Rajasthan Gazette.