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State of Rajasthan - Section

Section 31 in The Rajasthan Boilers Rules, 1954

31. Entries in certificates.

- In addition to the entries required to be made under the regulations in a certificate for a boiler the inspector should state in the remarks column his requirements, if any, with regard to hydraulic test, removal of lagging, brick work or other concealing part for the next inspection to enable the owner to have the same properly prepared at that time. He should also state in the same place his requirements regarding the repair or renewal or any part that may be considered fit only for the period of the certificate.In the repairs column should be entered the year of repair and description of repairs effected. Only important repairs should be noted.His remarks should be brief. In the absence of remarks on the condition of boiler, the boiler will be considered to be in good condition.