Patna High Court - Orders
Balram Prasad Singh vs Shailendra Kumar Singh on 1 February, 2016
Author: Aditya Kumar Trivedi
Bench: Aditya Kumar Trivedi
Patna High Court CWJC No.23068 of 2012 (3) dt.01-02-2016
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.23068 of 2012
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Balram Prasad Singh S/O Late Laljee Singh R/O Village-Balha, P.S.-
Bihpur, District- Bhagalpur
.... .... Petitioner
Versus
1. Shailendra Kumar Singh S/O Sudhir Kumar Singh R/O Village- Balha,
P.S. Bihpur, District- Bhagalpur
2. Chandra Shekhar Singh @ Sudhir Kumar Singh S/O Balram Prasad
Singh R/O Village-Balha, P.S. Bihpur, District- Bhagalpur
3. Diwakar Kumar Singh S/O Balram Prasad Singh R/O Village-Balha,
P.S. Bihpur, District- Bhagalpur
4. Smt. Nilam Devi W/O Late Shivjee Mahto And D/O Balram Prasad
Singh R/O Village- Chhoti Rajghat, P.O.- Maujampatti, P.S.- Kothi,
District- Purnea
5. Indu Devi W/O Shambhu Saran Kushwaha, D/O Balram Prasad Singh
R/O Village And Bhatwen Bazar, Near Duga Asthan (Kaura Maidan
Chauk), Munger, P.S. And District- Munger
6. Sanju Devi W/O Ashok Kumar Singh (B.S.F.) And D/O Balram Prasad
Singh R/O Village & P.O.- Dharhara, P.S. Gopalpur, District-
Bhagalpur At Present R/O Village-Mill Tola In Front Of Umesh Singh'S
House, P.O. And P.S.- Naugachia, District- Bhagalpur
7. Ranju Devi W/O Dr. Sachidanand Singh And D/O Balram Prasad Singh
R/O Village And P.S.- Sripur, P.S. Naugachia, District- Bhagalpur
.... .... Respondents
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Appearance :
For the Petitioner/s : Mr. Amrendra Kumar, Advocate.
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE ADITYA KUMAR TRIVEDI
ORAL ORDER
3 01-02-2016The learned counsel for the petitioner submits that the instant petition has become infructuous and is accordingly dismissed.
(Aditya Kumar Trivedi, J.) Amit/-
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