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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(A) in The Cable Television Networks Rules, 1994

(A)[ cigarettes, tobacco products wine, alcohol, liquor or other intoxicants.] [Substituted by G.S.R. 104(E), dated 25.02.2008 (w.e.f. 29-9-1994)]