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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(g) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(g)"bulkhead" means an airtight structure separating the working chamber from free air or from another chamber under a lower pressure than the working pressure;