Section 54(2)(b) in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988

[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

(b)the wages of jail labour, rated according to the minimum wages fixed by Public Works Department and Industries Department for skilled labour ;

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