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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 24(1)(e) in Kashmir and Jammu Universities Act, 1969

(e)to recognise teachers of the constituent colleges for purpose of integrated Honours and Postgraduate teaching on the recommendations of the Selection Committee to be constituted by the Syndicate for this purpose ;