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State of Telangana - Section

Section 11 in Telangana State Sand Mining Rules, 2015

11. Apportionment of Seigniorage Fee to Zilla Parishad General Funds.

- 100% Seigniorage Fee shall be remitted to the General Funds under the Head of Account of Zilla Parishad concerned. The same shall be apportioned in the ratio of 25:50:25 among Zilla Parishad, Mandal Parishad and Gram Panchayat respectively.