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[Cites 0, Cited by 0] [Section 1034] [Entire Act]

Bengal Presidency - Subsection

Section 1034(d) in Police Regulations, Bengal , 1943

(d)A certificate shall be added to each diet bill under the signature of the Sub-Assistant Surgeon that he has satisfied himself that the quantities of the diet articles billed for are not in excess of those actually required by the prescriptions entered on the bed-head tickets.