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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(1)(a) in Andhra Pradesh Vaidya Vidhana Parishad Act, 1986

(a)the grants from Government voted by the Legislative Assembly of the State towards grants of the Commissionerate and grants received from the Central Government;