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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Uttarakhand - Subsection

Section 27(1)(c) in Uttarakhand Annual Transfer for Public Servants Act, 2017

(c)Principal Secretary, Personnel as its member and necessary changes/deviations/ relaxations shall be allowed after the approval of the Chief Minister on recommendations made by this committee.