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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 49(1)(f) in Arunachal Pradesh Urban and Country Planning Act, 2007

(f)ascertaining whether any land is being or has been developed in contravention of any provision of this Act or rules on regulations thereunder ;