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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(1) in Punjab Urban Planning and Development Authority Building Rules, 2013

(1)The maximum height upto which any building (other than residential plotted building) can be constructed shall have no restriction subject to clearance from Air port Authority and fulfilment of norms such as setbacks, distance between buildings and structural safety and fire safety norms.