Supreme Court - Daily Orders
Manoj Kumar Dwivedi @ Manish Kumar ... vs Sudhir Kumar on 25 February, 2021
Bench: S. Abdul Nazeer, Sanjiv Khanna
ITEM NO.8 Court 9 (Video Conferencing) SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 4526/2021
(Arising out of impugned final judgment and orders dated 20-01-2021
in CRMBA No. 25609/2019 and dated 02-02-2021 in CRMCA No. 7/2021
passed by the High Court of Judicature at Allahabad)
MANOJ KUMAR DWIVEDI @ MANISH KUMAR DWIVEDI Petitioner(s)
VERSUS
SUDHIR KUMAR & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.25202/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.25203/2021-EXEMPTION FROM
FILING O.T. and IA No.25201/2021-PERMISSION TO FILE PETITION
(SLP/TP/WP/..))
Date : 25-02-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s) Mr. S.D.Singh,Adv.
Mr. Jitender Singh,Adv.
Mr. Ram Kirpal Singh,Adv.
Ms. Meenu Singh,Adv.
Mr. Dhiraj Kumar,Adv.
Ms. Shweta Sinha,Adv.
Ms. Bharti Tyagi, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Permission to file Special Leave Petitions is granted.
Heard learned counsel for the petitioner. We are not inclined to interfere with the impugned order(s). The Special Leave Petitions are, accordingly, Signature Not Verified dismissed.
Digitally signed by Anita Malhotra Date: 2021.02.26Pending applications shall also stand disposed of. 17:28:27 IST Reason:
(ANITA MALHOTRA) (KAMLESH RAWAT) COURT MASTER COURT MASTER