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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(2)(b) in The West Bengal Irrigation (Imposition of Water Rate) Act, 1974

(b)the form and manner of preparation and publication of assessment list under sub-sections (1) and (3) of section 8;